DIXIT K.S.,. CHITTARANJAN DASH

843 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• ROHAN PINAYAK MOHANTY v. PUNJAB NATIONAL BANK, SAHID NAGAR, BHUBANESWAR — Orissa High Court (2026-05-22)
• M/S.SHREE SHYAM TECH INDIA PVT.LTD.,BHUBANESWAR v. AUTHORIZED OFFICER, HDFC BANK.LTD.,CUTTACK — Orissa High Court (2026-05-22)
• STATE OF ODISHA v. PURNA CHANDRA PRADHAN — Orissa High Court (2026-05-22)
• DEBASHISH MALLICK v. AUTHORIZED OFFICER, PUNJAB AND SIND BANK, BHUBANESWAR — Orissa High Court (2026-05-22)
• STATE OF ODISHA v. SUSHILA PRADHAN — Orissa High Court (2026-05-22)
• CANARA BANK, ASSET RECOVERY BRANCH, ARM CUTTACK v. STATE OF ODISHA — Orissa High Court (2026-05-22)
• CANARA BANK, ASSET RECOVERY BRANCH, ARM CUTTACK v. STATE OF ODISHA — Orissa High Court (2026-05-22)
• GYANA RANJAN MALLICK v. COLLECTOR AND DISTRICT MAGISTRATE, SUNDARGARH — Orissa High Court (2026-05-22)
• UNION BANK OF INDIA, ASSET RECOVERY BRANCH, BBSR v. CHIEF JUDICIAL MAGISTRATE (CJM), GANJAM — Orissa High Court (2026-05-22)
• STATE OF ODISHA v. SUDARSAN SAHOO — Orissa High Court (2026-05-22)