LexDIXIT K.S
1,865 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1865 |
Disposal nature
| Disposed Off | 1712 |
| Allowed | 71 |
| Dismissed | 57 |
| Partly Allowed | 15 |
| Withdrawn | 3 |
| Rejected | 3 |
| Infructuous | 2 |
| Converted | 1 |
Recent judgments
- TRAILOKYANATH SAHOO v. KALI PRASANNA MOHAPATRA, IAS — Orissa High Court (2026-05-20)
- BASANTA KUMAR SAHOO v. KESHAB MEHER, D.E.O., JAGATSINGHPUR — Orissa High Court (2026-05-15)
- BIJAY KETAN SETHY v. BIRENDRA KUMAR KARKARA, DIRECTOR, SECONDARY EDUCATION, ODISHA — Orissa High Court (2026-05-15)
- SARBESWARI BEWA v. DR. N.THIRUMALA NAIK ,I.A.S — Orissa High Court (2026-05-15)
- PURNA CHANDRA PRUSTY v. BIRENDRA KUMAR KARKARA, DIRECTOR, SECONDARY EDUCATION, ODISHA — Orissa High Court (2026-05-15)
- MAMATA MANI BISWAL @ MAMATA RANI BISWAL v. DR.N.THIRUMALA NAIK, I.A.S — Orissa High Court (2026-05-15)
- RUPABANTA PADHAN v. KALPANA DASH,PRINCIPAL CUM SECY OF PANCHAYAT WOMEN AND HIGHER SECONDARY SCHOOL, SABARNAPUR — Orissa High Court (2026-05-15)
- JAGABANDHU DAS v. MANOJ KUMAR BEHERA, OAS-I(JB) — Orissa High Court (2026-05-15)
- GITANJALI NAYAK v. BALAMUKUNDA BHUYAN, D.E.E., BHUBANESWAR — Orissa High Court (2026-05-15)
- MAMATA MISHRA @ MOHAPATRA v. DR.THIRUMALA NAYAK, I.A.S — Orissa High Court (2026-05-15)