DIVYESH A. JOSHI

743 recorded High Court judgment(s) · 2023–2026

Courts

Gujarat High Court

743

38-RULE ABSOLUTE/ALLOWED @ FH	146
27-WITHDRAWN @ ADM.STAGE	143
PARTLY ALLOWED @ ADMISSION STAGE	139
40-WITHDRAWN @ FH	91
53-ALLOWED / GRANTED @ ADM.STAGE	53
28-REJECTED @ ADM.STAGE	46
44-PARTLY ALLOWED @ FH	36
43-DISMISSED FOR DEFAULT @ FH	27

RAJLAXMI W/O RANJEETKUMAR SINGH v. STATE OF GUJARAT — Gujarat High Court (2026-04-29)
RANJIT JETUBHAI DHANDHAL v. STATE OF GUJARAT — Gujarat High Court (2026-04-29)
JIVRAJBHAI NARAYANBHAI VAATUKIYA v. STATE OF GUJARAT — Gujarat High Court (2026-04-28)
M/S RATNAKAR SALT WORKS LTD v. STATE OF GUJARAT — Gujarat High Court (2026-04-28)
PUSHPABEN VELJIBHAI SHETA v. STATE OF GUJARAT — Gujarat High Court (2026-04-27)
CHTURBHAI DEVJIBHAI DALVADI (CHAVHAN) v. DEPUTY COLLECTOR, WADHAVAN — Gujarat High Court (2026-04-22)
LEGALHEIRS OF RASIKLAL PRANSHANKER RAVAL v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)
HARIBHAI CHELABHAI VANKAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)
RAMESHBHAI BABUBHAI PATEL v. JAYANTIBHAI BIJALBHAI TALPADA — Gujarat High Court (2026-04-22)
MANGALBHAI SHANABHAI THAKOR v. HIRUBHAI RANCHODBHAI THAKOR — Gujarat High Court (2026-04-22)