DIVESH CHANDRA SAMANT

34 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Disposed off/Decided on merits	22
DISMISSED AS WITHDRAWN	4
(unspecified)	4
Allowed/Partly Allowed on merits/Granted	3
Dismissed on merits/Rejected	1

AKASH VERMA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-17)
SUMAN DEVI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-02-17)
ASHISH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-02-03)
JASWANT SINGH v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-02-03)
ANSHUMAN PANDEY v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-18)
SANDEEP DUBEY AND 3 OTHERS v. STATE OF U.P. THRU. PRIN./ ADDL. CHIEF SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-18)
SHIVAM SINGH AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-18)
Saddam v. State of U.P. through Secretary Home Deptt and another — Allahabad High Court (2025-12-18)
SHEIKH MIRAJUL @ SK. MIRAJUL ISLAM v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-18)
SUSHIL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. SECTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-18)