DIPANKAR DATTA, SHIVAKANT PRASAD
32 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 32 |
Disposal nature
| DISPOSED | 31 |
| DISMISSED | 1 |
Recent judgments
- SANKAR DAS v. State of West Bengal — Calcutta High Court (2019-04-05)
- SATYEN BARMAN v. State of West Bengal — Calcutta High Court (2019-04-05)
- MOHAN MONDAL v. State of West Bengal — Calcutta High Court (2019-04-05)
- MD.TABEREJ @BOYRA @LENGRU v. State of West Bengal — Calcutta High Court (2019-04-05)
- SISHU PAL @ SISU PAL @ RAJU AND OTHERS v. THE STATE OF WEST BENGAL — Calcutta High Court (2019-04-05)
- KRISHNA DAS v. State of West Bengal — Calcutta High Court (2019-04-05)
- MOMINUR MIA v. State of West Bengal — Calcutta High Court (2019-04-05)
- SINTU BARMAN v. State of West Bengal — Calcutta High Court (2019-04-05)
- SADDAM HOSSAIN @ SALMAN MIA @ SADDAM MIYA v. State of West Bengal — Calcutta High Court (2019-04-05)
- SADHUA LAKRA v. State of West Bengal — Calcutta High Court (2019-04-05)
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