DINESH PATHAK

4,850 recorded High Court judgment(s) · 2019–2026

Courts

Allahabad High Court

4850

Disposed off/Decided on merits	2313
Allowed/Partly Allowed on merits	970
Dismissed on merits	717
Dismiss other than merit(DD/Non Prosec./Abated)	539
DISMISSED AS WITHDRAWN	145
(unspecified)	76
DISMISSED AS INFRUCTUOUS	71
DISMISSED AS NOT PRESSED	13

ARVIND KUMAR v. STATE OF U.P. AND 2 OTHER — Allahabad High Court (2026-05-17)
RAJPAL SINGH v. STATE OF UTTAR PRADESH AND 7 OTHERS — Allahabad High Court (2026-05-17)
NEKI RAM v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-17)
RAMAADHAR YADAV v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
SHIV KUMAR MALI v. REGIONAL MANAGER RAJYA BHANDAR NIGAM LUCKNOW AND ANOTHER — Allahabad High Court (2026-05-17)
MUNNA LAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
SMT. USHA DEVI MAURYA v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2026-05-13)
VINEET KUMAR SINGH v. THE CHAIRMAN AND MANAGING DIRECTOR STATE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-13)
PADMAKAR PANDEY v. STATE OF U.P.AND 4 ORS. — Allahabad High Court (2026-05-11)
ASHISH KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)