DINESH MEHTA,YOGENDRA KUMAR PUROHIT

21 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• FAKEER CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2024-04-20)
• BRIJ LAL v. VIKRAM KHANNA — Rajasthan High Court (2024-03-18)
• KENDRIYA VIDYALAYA SANGATHAN v. BHAGWATI RANA — Rajasthan High Court (2024-03-07)
• DEEPAK @ BHUNIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-07)
• KISHORE SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-07)
• HARI RAM v. B.O.R. — Rajasthan High Court (2024-03-07)
• KENDRIYA VIDYALAYA SANGATHAN v. DHARMENDRA KUMAR — Rajasthan High Court (2024-03-07)
• KENDRIYA VIDYALAYA SANGATHAN v. REENA NAGPAL — Rajasthan High Court (2024-03-07)
• KENDRIYA VIDYALAYA SANGATHAN v. JASA RAM — Rajasthan High Court (2024-03-07)
• KENDRIYA VIDYALAYA SANSATHAN v. KOMAL — Rajasthan High Court (2024-03-07)