DINESH MEHTA, . VINOD KUMAR

311 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• MRS AMILA SINGHVI & ANR. v. MR NITIN GUPTA — Delhi High Court (2026-05-29)
• SUNIL BHALLA v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13 (1) NEW DELHI AND ANR — Delhi High Court (2026-05-29)
• SNEH MALHOTRA v. INCOME TAX OFFICER WARD 69(1), DELHI & ORS. — Delhi High Court (2026-05-29)
• M/S ILD HOUSING PROJECTS PRIVATE LIMITED FORMERLY KNOWN AS INTERNATIONAL LAND DEVELOPERS PRIVATE LI v. ACRES BUILDWELL PRIVATE LIMITED — Delhi High Court (2026-05-29)
• THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 v. MANOJ KUMAR SINGH — Delhi High Court (2026-05-29)
• SHAILENDRA NATH RAI v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 60 (1) NEW DELHI AND ANR — Delhi High Court (2026-05-29)
• YUM RESTAURANTS MARKETING PVT LTD v. PR COMMISSIONER OF INCOME TAX 9 — Delhi High Court (2026-05-26)
• YUM RESTAURANTS MARKETING PVT LTD v. PR COMMISSIONER OF INCOME TAX 9 — Delhi High Court (2026-05-26)
• YUM RESTAURANTS MARKETING PVT LTD v. PR COMMISSIONER OF INCOME TAX 9 — Delhi High Court (2026-05-26)
• YUM RESTAURANTS MARKETING PVT. LTD. v. PRINCIPAL COMMISSIONER OF INCOME TAX-9, — Delhi High Court (2026-05-26)