DINESH MEHTA,VINIT KUMAR MATHUR

40 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• AKHMA v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2024-07-26)
• JAGJEET SINGH PAHALWAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-26)
• MAHENDRA SINGH v. UNION OF INDIA — Rajasthan High Court (2024-05-17)
• KESAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• BRIJESH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• JAMEEL KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• DINESH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• RAJUNATH @ RAJENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• PANKAJ ALIAS MUNENDRA KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-17)
• DR SARVAPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY v. PRINCIPAL CHIEF COMMISSIONER — Rajasthan High Court (2024-05-17)