DINESH MEHTA, . VIMAL KUMAR YADAV

33 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RAM BHAJAN YADAV v. DELHI TRANSCO LTD & ANR. — Delhi High Court (2025-12-19)
• JAMIA HAMDARD DEEMED TO BE UNIVERSITY v. THE COMMISSIONER SGST GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2025-12-19)
• SUBHASH v. STATE — Delhi High Court (2025-12-17)
• MUNICIPAL CORPORATION OF DELHI v. SH. SANJIV KUMAR — Delhi High Court (2025-12-17)
• THE DIRECTOR CENTRAL GOVERNMENT HEALTH SCHEME (CGHS) & ORS. v. RAM CHANDER & ORS. — Delhi High Court (2025-12-17)
• SHANTHA RAMAKRISHNA v. JAWAHARLAL NEHRU UNIVERSITY AND ORS — Delhi High Court (2025-12-15)
• BSES RAJDHANI POWER LTD v. HARI PRAKASH CHHIKARA & ANR. — Delhi High Court (2025-12-12)
• BSES RAJDHANI POWER LTD v. ABDUL RASHID ANSARI & ANR. — Delhi High Court (2025-12-12)
• BSES RAJDHANI POWER LTD v. RAVINDER SETH & ANR. — Delhi High Court (2025-12-12)
• BSES RAJDHANI POWER LTD v. DES RAJ MADAN & ANR. — Delhi High Court (2025-12-12)