LexDINESH MEHTA,RAJENDRA PRAKASH SONI
262 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 262 |
Disposal nature
| DISPOSED OF | 125 |
| ALLOWED | 78 |
| DISMISSED | 54 |
| WITHDRAWN | 3 |
| COMPROMISED | 1 |
| MODIFIED | 1 |
Recent judgments
- MANISHA JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-31)
- SAMIM BANOO v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-30)
- MANOHAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-30)
- URMILA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-05-30)
- BASK TEXTILES v. NAVYA FASHION PRIVATE LTD. — Rajasthan High Court (2024-05-30)
- HEMANT SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-30)
- SANDEEP KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-30)
- DINESH PRAJAPAT v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-05-29)
- RIDDHI SIDDHI INFRAPROJECT PVT. LTD. v. M/S ANIL INDUSTRIES — Rajasthan High Court (2024-05-29)
- DARIYA KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-29)