LexDINESH MEHTA
30,003 recorded High Court judgment(s) · 1992–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 30003 |
Disposal nature
| DISPOSED OF | 18429 |
| DISMISSED | 7502 |
| ALLOWED | 3093 |
| WITHDRAWN | 738 |
| PREMPTORY | 112 |
| INTERM ORDER | 40 |
| COMPROMISED | 34 |
| PARTLY ALLOWED | 21 |
Recent judgments
- LRS OF HUKMI CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-22)
- CHUNA RAM MEGHWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-04-07)
- SAMUNDRA SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-03-20)
- BEGA RAM v. SHRI RAJHANS UPADHYAY — Rajasthan High Court (2025-02-21)
- PRASHANT v. PAWAN ARORA — Rajasthan High Court (2025-02-13)
- RATAN SINGH v. SANWAR MAL VERMA — Rajasthan High Court (2025-02-13)
- VISHAKHA PICCHOLIYA v. UNION OF INDIA — Rajasthan High Court (2025-02-13)
- GOPAL SINGH v. NIRMLA MEENA — Rajasthan High Court (2025-02-13)
- BHANWAR KHAN v. TEJASVI GAUTAM — Rajasthan High Court (2025-02-13)
- RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL v. ROBINA SHAHEEN — Rajasthan High Court (2025-02-13)