DINESH MAHESHWARI,VINEET KOTHARI

55 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• PRITAM SINGH v. STATE REVENUE and ORS — Rajasthan High Court (2013-11-24)
• KRISHNA v. STATE OF RAJ. — Rajasthan High Court (2013-01-24)
• UNION OF INDIA and ORS. v. CHUNNI LAL PUROHIT — Rajasthan High Court (2012-12-23)
• STATE OF RAJ. and ANR v. K. S. MEMORIAL EDUCATION TRUST and ORS — Rajasthan High Court (2012-12-07)
• LAL CHAND and ORS. v. STATE and ORS. — Rajasthan High Court (2012-11-29)
• STATE and ORS. v. BALDEV SINGH — Rajasthan High Court (2012-11-29)
• SARWAN KUMAR and ORS. v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-11-29)
• STATE and ORS. v. LUMBA RAM VAISHNAV and ANR. — Rajasthan High Court (2012-11-29)
• STATE and ORS. v. SAHDEV SINGH RANAWAT — Rajasthan High Court (2012-11-29)
• STATE and ORS. v. ANITA KUMARI — Rajasthan High Court (2012-11-29)