DINESH MAHESHWARI,VIJAY BISHNOI

71 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• LRS OF ALI KHAN and ORS. v. BOARD OF REVENUE FOR RAJ. and ORS. — Rajasthan High Court (2014-05-15)
• JODHPUR VIDHYUT VITRAN NIGAM, LTD. andANR v. SHRAWAN RAM — Rajasthan High Court (2014-05-15)
• STATE OF RAJASTHAN and ORS. v. SHRI ROSHAN LAL — Rajasthan High Court (2013-12-12)
• THE M.G.B. OFFICERS' ASSOCIATION, and ANR v. SUDHIR THAKORE — Rajasthan High Court (2013-12-04)
• SANGEETA SRIVASTAV v. STATE and ORS. — Rajasthan High Court (2013-12-04)
• SMT.MAYA DEVI JAIN and ORS v. STATE and ORS — Rajasthan High Court (2013-12-03)
• RAMCHANDRA v. LADU LAL and ORS. — Rajasthan High Court (2013-12-03)
• STATE OF RAJ. and ANR. v. SMT. DHANWANTI DEVI — Rajasthan High Court (2013-12-02)
• BHAGARAM PANWAR v. STATE POLICE and ORS. — Rajasthan High Court (2013-12-02)
• RAM SWAROOP v. KALAWATI and ORS. — Rajasthan High Court (2013-12-02)