LexDINESH MAHESHWARI,V K MATHUR
193 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 193 |
Disposal nature
| PREMPTORY | 190 |
| DISPOSED OF | 1 |
| (unspecified) | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- LAXMI NARAYAN v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-04-07)
- BHANWAR LAL v. STATE and ORS. — Rajasthan High Court (2014-04-07)
- RAMESH v. STATE and ORS. — Rajasthan High Court (2014-04-07)
- NARENDRA KUMAR v. STATE and ORS. — Rajasthan High Court (2014-01-13)
- DR. RAGHUVEER SINGH MOHAL and ORS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-01-13)
- SMT.AMAN YADAV v. STATE OF RAJ. and ANR. — Rajasthan High Court (2014-01-13)
- BABU LAL and ORS v. STATE and ORS. — Rajasthan High Court (2014-01-13)
- GANPAT SINGH and ORS. v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-01-13)
- SMT. JANGIR KAUR and ORS. v. STATE and ORS. — Rajasthan High Court (2014-01-13)
- SUBEY SINGH v. STATE and ORS. — Rajasthan High Court (2014-01-13)