DINESH MAHESHWARI,P.B. MAJMUDAR

24 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• LRS OF KARTAR SINGH v. BOARD OF REVENUE and ORS — Rajasthan High Court (2007-08-10)
• UNION OF INDIA v. M/S PERFECT THREAD MILLS LTD and ANR — Rajasthan High Court (2007-08-10)
• NATIONAL INSURANCE CO LTD v. SMT. UCHHAV KANWAR — Rajasthan High Court (2007-07-02)
• ORIENTAL INSURANCE COMPANY v. JAINIK KUMAR and ORS. — Rajasthan High Court (2007-07-02)
• SMT. LAXMI DEVI v. DEEP CHAND AND ORS. — Rajasthan High Court (2007-05-30)
• M/S ARIHANT TILES and MARBLES PVT.LTD. v. COMMISSIONER APPEAL-II JAIPUR — Rajasthan High Court (2007-05-23)
• DEVI LAL v. STATE and ORS — Rajasthan High Court (2007-05-15)
• MADAN LAL v. STATE and ORS — Rajasthan High Court (2007-05-15)
• RAM LAL v. STATE and ORS — Rajasthan High Court (2007-05-15)
• ADITYA CEMENTA UNIT OF GRA.INDU.LTD. v. UNION OF INDIA and ORS. — Rajasthan High Court (2007-04-27)