LexDINESH MAHESHWARI,CM TOTLA
72 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 72 |
Disposal nature
| PREMPTORY | 69 |
| (unspecified) | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- RAJ.AGRICULTURE UNIVERSITY,BICHHWAL v. LAXMAN DAN and ANR. — Rajasthan High Court (2012-04-27)
- C.I.T.UDAIPUR v. HINDUSTAN ZINC LTD.UDAIPUR — Rajasthan High Court (2012-04-27)
- RAJ.AGRICULTURE UNIVERSITY,BICHHWAL v. LAXMAN DAN and ANR. — Rajasthan High Court (2012-04-27)
- C.I.T.UDAIPUR v. HINDUSTAN ZINC LTD.UDAIPUR — Rajasthan High Court (2012-04-27)
- C.I.T ,, UDAIPUR v. HINDUSTAN ZINC LTD. , UDAIPUR — Rajasthan High Court (2012-04-27)
- C.I.T.UDAIPUR v. HINDUSTAN ZINC LTD.UDAIPUR — Rajasthan High Court (2012-04-27)
- MOHD.YUSUF v. D.C.I.T.CIRCLE-2,BIKANER — Rajasthan High Court (2012-04-27)
- KALU LAL MEENA v. STATE OF RAJ. — Rajasthan High Court (2012-04-27)
- C.I.T., UDAIPUR v. HINDUSTAN ZINK LIMITED — Rajasthan High Court (2012-04-27)
- C.I.T. , UDAIPUR v. HINDUSTAN ZINC LTD. , UDAIPUR — Rajasthan High Court (2012-04-26)