LexDINESH MAHESHWARI
3,102 recorded High Court judgment(s) · 2005–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3102 |
Disposal nature
| PREMPTORY | 2581 |
| (unspecified) | 507 |
| DISMISS IN DEFAULT | 5 |
| PARTLY ALLOWED | 2 |
| REMANDED | 2 |
| DISPOSED OF | 1 |
| MODIFIED | 1 |
| TRANSFERRED | 1 |
Recent judgments
- STATE OF RAJ. and ORS. v. VIDHYA NIKETAN PRABANDH SAMITI — Rajasthan High Court (2014-04-29)
- GOPAL SINGH v. STATE and ORS — Rajasthan High Court (2014-04-28)
- UNION OF INDIA and ORS. v. PARTIK LIMBA — Rajasthan High Court (2014-04-18)
- JAWAHAR LAL SHRIMAL v. APPL. RENT TRIBUNAL JODHPUR and ORS — Rajasthan High Court (2014-02-20)
- M/S GANGA PRINTEX PVT.LTD. v. NONE — Rajasthan High Court (2014-02-11)
- M/S SWASTIK COAL INTERNATIONAL PVT.LTD. v. CHAMUNDA SYNPROCESS INDIA LTD. — Rajasthan High Court (2014-01-28)
- M/S ADANI LOGISTICS LTD. v. M/S MAX LOGISTICS PVT.LTD. — Rajasthan High Court (2014-01-07)
- M/S DEV SHREE CEMENTS LTD. v. NONE — Rajasthan High Court (2013-12-19)
- HARISH and ORS v. SHRINATH LOHIYA and ORS. — Rajasthan High Court (2013-12-19)
- I.C.I.C.I.BANK v. SARVODAYA SUTING LTD. — Rajasthan High Court (2013-12-17)