DINESH KUMAR SINGH,SYED QAMAR HASAN RIZVI

91 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	73
Dismissed on merits/Rejected	16
Allowed/Partly Allowed on merits/Granted	1
DISMISSED AS WITHDRAWN	1

PRAMOD AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
SRIKANT SRIVASTAVA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
ANIL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
GULAB v. STATE OF U.P. THRU. ADDL. CHIEF/PRIN. SECY. HOUSING AND URBAN PLANNING U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
SALMAN QURESHI v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-06-22)
SAROJ GUPTA v. STATE OF U.P. THRU. PRIN. SECY. (HOME) CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
ZIYAUDDIN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-22)
SMT. MANISHA YADAV AND ANOTHER v. STATE OF U.P. THRU. THE PRIN. SECY., HOME DEPTT., LUCKNOW AND OTHERS — Allahabad High Court (2023-06-22)
RAHUL v. STATE OF U.P. THRU. SECY. HOME, LUCKNOW AND OTHERS — Allahabad High Court (2023-06-22)
NEERAJ KUMAR v. U.P. POWER CORPORATION LTD. LUCKNOW THRU. MANAGING DIRECTOR AND OTHERS — Allahabad High Court (2023-06-22)