LexDINESH KUMAR SINGH,. PRABHAT KUMAR SINGH
35 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 35 |
Disposal nature
| DISMISSED | 8 |
| D.F.D. FOR NON APPEARANCE | 8 |
| WITHDRAWN | 7 |
| DISPOSED | 4 |
| CONVERTED | 4 |
| ALLOWED | 2 |
| DISMISS FOR NON-PROSECUTION | 1 |
| D.F.D. (PRE-EMPTORY) | 1 |
Recent judgments
- STATE OF BIHAR v. MURARI PRASAD and ORS — Patna High Court (2020-10-01)
- STATE OF BIHAR v. PRAKASH YADAV and ORS — Patna High Court (2020-10-01)
- STATE OF BIHAR v. GYANDEO SINGH @ SUBODH SINGH — Patna High Court (2020-10-01)
- Ram Rati Devi v. The State of Bihar — Patna High Court (2020-09-28)
- Anita Devi v. Satish Kumar — Patna High Court (2020-09-25)
- Santosh Kumar v. Poonam Kumari — Patna High Court (2019-06-21)
- Mahesh Kumar v. Pinki Kumari — Patna High Court (2019-06-21)
- Ravi Shanker v. Shoumya Shriya, — Patna High Court (2019-06-19)
- VISHNU JEE GUPTA v. MADHURI DEVI — Patna High Court (2019-06-19)
- Banti Kumar v. Soni Kumari — Patna High Court (2019-06-19)