DINESH KUMAR SINGH,MANISH MATHUR

28 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	14
Disposed off/Decided on merits	7
Dismissed on merits/Rejected	5
Allowed/Partly Allowed on merits/Granted	2

PAWAN KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-05-31)
RAM SAMAL AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-05-31)
MOHD. ISLAM v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2022-05-31)
BAL MUKUND AND 3 ORS. v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPT. LKO. AND ORS. — Allahabad High Court (2022-05-31)
RAM NARESH v. STATE OF U.P.THRU.ADDL.CHIEF.SECY.HOME LUCKNOW and ORS — Allahabad High Court (2022-05-31)
SMT.JYOTI RAJJAT @ JYOTI RAJAK and ANR. v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-05-31)
RITA VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECT. LKO AND OTHERS — Allahabad High Court (2022-05-31)
CHANDRAM (IN F.I.R.CHANDRA) AND OTHERS v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME CIVIL SECRTT. LKO. AND OTHERS — Allahabad High Court (2022-05-31)
MANJU GIRI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPT. LKO. AND ORS. — Allahabad High Court (2022-05-31)
DHARMVIR SINGH ALIAS DHEERU SINGH v. STATE OF UP THRU. PRIN. SECY. HOME CIVIL SECRTT. LKO AND OTHERS — Allahabad High Court (2022-05-30)