LexDINESH KUMAR SINGH-I,RAMESH SINHA
13,446 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 13446 |
Disposal nature
| Disposed off/Decided on merits | 8981 |
| Dismissed on merits | 3494 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 602 |
| Allowed/Partly Allowed on merits | 330 |
| Reference Disposed off | 36 |
| Decided in terms of compromise | 3 |
Recent judgments
- DINESH v. STATE OF U.P. — Allahabad High Court (2020-02-07)
- S SURESH CHAND SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-07)
- SUJIT KUMAR DAS AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-02-07)
- PRAMOD CHANDRA GUPTA @ P.C. GUPTA v. State of U.P. — Allahabad High Court (2019-09-27)
- RAVENDRA SINGH v. State of U.P. — Allahabad High Court (2019-09-27)
- CHINTA NAND @ CHETAN v. State of U.P. — Allahabad High Court (2019-09-27)
- FAHRUKH AND ANOTHER v. State of U.P. — Allahabad High Court (2019-07-31)
- SHAKIL ALIAS SHAKIR v. State of U.P. — Allahabad High Court (2019-07-31)
- RAJA SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-07-31)
- KHALIL v. State of U.P. — Allahabad High Court (2019-07-31)