DINESH KUMAR SINGH-I,PRADEEP KUMAR SRIVASTAVA

100 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

100

Disposed off/Decided on merits	88
Dismiss other than merit(DD/Non Prosec./Abated)	6
Dismissed on merits	6

SHAHJAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
KM. PUJA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-06-14)
SHIVRAJ SINGH AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
CHHUTTAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
IMRAN ANSARI @ IMRAN AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
SMT. LAXMI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
SHAHJAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
ABHISHEK AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-06-14)
SMT. HEMLATA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
DEEPANSHU AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)