LexDINESH KUMAR SINGH-I,KARUNA NAND BAJPAYEE
221 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 221 |
Disposal nature
| Disposed off/Decided on merits | 186 |
| Dismissed on merits | 30 |
| (unspecified) | 5 |
Recent judgments
- PRASHANT KUMAR PORWAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-04)
- MOHAN MURARI YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-09)
- DEVENDRA KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
- VIKASH DUBEY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
- SMT. KAVITA @ AFSANA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-06-08)
- YUNUSH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
- UMESH CHAUBEY @ UMESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
- ASHARAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
- JAGDISH AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
- MANOJ GOYAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)