DINESH KUMAR SINGH-I

6,358 recorded High Court judgment(s) · 2017–2021

Courts

Allahabad High Court

6358

Allowed/Partly Allowed on merits	3044
Dismissed on merits	1407
Disposed off/Decided on merits	1066
Dismiss other than merit(DD/Non Prosec./Abated)	756
Decided in terms of compromise	46
Decided by Lok Adalat	36
Cases not falling above	3

AJAY CHAUDHARY v. State of U.P. — Allahabad High Court (2021-04-16)
RAVI KUMAR PANDEY v. STATE OF UP AND ANOTHERS — Allahabad High Court (2021-04-12)
ARBAAZ v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2021-04-12)
RAJNEESH KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2021-04-12)
ANIS AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2021-04-12)
ROSHAN GOND v. State of U.P. AND ANOTHER — Allahabad High Court (2021-04-12)
PANKAJ v. State of U.P. AND ANOTHER — Allahabad High Court (2021-04-08)
AJAY KUMAR @ AJAY SINGH v. State of U.P. — Allahabad High Court (2021-04-08)
GUDDU ALIAS DEVDEEP v. State of U.P. — Allahabad High Court (2021-04-08)
KAMALESH v. State of U.P. — Allahabad High Court (2021-04-08)