LexDINESH KUMAR SINGH,. HEMANT GUPTA
142 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 142 |
Disposal nature
| DISMISSED | 62 |
| DISPOSED | 54 |
| WITHDRAWN | 22 |
| ALLOWED | 3 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- M/s Prabhat Zarda Fctory India Pvt. Ltd. v. The Union Of India and Ors — Patna High Court (2017-02-08)
- Saraswati Devi v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Hari Shankar Singh v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Pratijnya and Anr v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Dr. Ram Pravesh Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Dr. Ashutosh Kumar Bharti and Ors v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Bihar State Council For Child Welfare, Represented Through Its Principal Secretary v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Md. Perwej v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Alok Nath Chatterjee v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
- Abdulla Ansari v. The State Of Bihar and Ors — Patna High Court (2017-01-13)