LexDINESH KUMAR SINGH,. ARVIND SRIVASTAVA
119 recorded High Court judgment(s) · 2013–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 119 |
Disposal nature
| DISPOSED | 69 |
| D.F.D. FOR NON APPEARANCE | 14 |
| WITHDRAWN | 13 |
| DISMISSED | 12 |
| ALLOWED | 4 |
| D.F.D. (PRE-EMPTORY) | 4 |
| DISMISS FOR NON-PROSECUTION | 2 |
| CONVERTED | 1 |
Recent judgments
- STATE OF BIHAR v. NIRMAL KUMAR JHA @ NIRO JHA andA — Patna High Court (2020-10-01)
- THE STATE OF BIHAR v. BISHUNDHARI SINGH and ORS — Patna High Court (2020-10-01)
- TANMAY JAISWAL v. SAPNA JAISWAL — Patna High Court (2020-09-28)
- THE STATE OF BIHAR v. GIRISH LAL @ GIRISH KUMAR — Patna High Court (2020-09-28)
- Vinod Kumar Sah v. Gayatri Devi — Patna High Court (2020-09-25)
- Smt. Vinita Kumari @ Bibha Kumari v. Gyanesh Kumar — Patna High Court (2020-09-25)
- Smt. Suman Mandal v. Rajesh Kumar Mandal — Patna High Court (2020-09-25)
- The State Of Bihar and Ors v. Parmanand Singh and Anr — Patna High Court (2019-10-22)
- The State Of Bihar and Ors v. Ram Baboo Singh and Anr — Patna High Court (2019-10-22)
- Sweety Kumari @ Sweety Devi, v. Prakash Chandra, — Patna High Court (2019-10-22)