LexDINESH KUMAR SINGH,. . ANIL KUMAR UPADHYAY
51 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 51 |
Disposal nature
| WITHDRAWN | 27 |
| DISPOSED | 12 |
| DISMISSED | 8 |
| BAIL GRANTED | 2 |
| CONVERTED | 1 |
| ALLOWED | 1 |
Recent judgments
- Md. Intezar Alam v. The State of Bihar — Patna High Court (2019-12-21)
- The State Of Bihar and Ors v. Ramendra Sharma and Ors — Patna High Court (2019-12-21)
- AKASH PASWAN @ RAM KRIPAL PASWAN v. The State of Bihar — Patna High Court (2019-12-21)
- Dinesh Kumar v. The State of Bihar — Patna High Court (2019-12-21)
- Kamal Nayan Choubey v. The Principal Chief Commissioner of Income Tax — Patna High Court (2019-12-21)
- MURLI PURBE @MURLI MANOHAR PURBEY v. The State of Bihar — Patna High Court (2019-12-21)
- Avinash Kumar Singh, v. C.M.D. Punjab National Bank — Patna High Court (2019-12-21)
- Rajesh Yadav v. The State of Bihar — Patna High Court (2019-12-21)
- Dilip Bhagat v. The State of Bihar — Patna High Court (2019-12-21)
- The State Of Bihar and Ors v. Ramesh Chandra Singh and Ors — Patna High Court (2019-12-21)