DINESH KUMAR SINGH,. ANIL KUMAR SINHA

327 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• Rana Ranveer v. The State of Bihar — Patna High Court (2020-09-24)
• Sam Utthan v. The Union of India — Patna High Court (2020-09-16)
• Vinay Singh Chandel v. The State of Bihar — Patna High Court (2020-09-14)
• Shamsul Haque @ Samsul Haque Miyan v. The State of Bihar — Patna High Court (2020-09-07)
• Surendra Mahto, v. The State of Bihar, — Patna High Court (2020-08-31)
• Khushbu Devi v. The State of Bihar — Patna High Court (2020-06-30)
• Rajesh Kumar Yadav @ Rajesh Yadav v. The State of Bihar — Patna High Court (2020-06-26)
• KARAN KUMAR KOUSHAL @ KARAN KUMAR v. The State of Bihar through the Principal Secretary, Govt. of Bihar, Patna. — Patna High Court (2020-06-11)
• Ajay Kumar Pandey v. The State of Bihar — Patna High Court (2020-06-09)
• Surendra Kumar Singh v. The State of Bihar — Patna High Court (2020-05-28)