DINESH KUMAR SINGH

9,090 recorded High Court judgment(s) · 2018–2023

Courts

Allahabad High Court

9090

Dismissed on merits/Rejected	2542
Allowed/Partly Allowed on merits/Granted	2458
Disposed off/Decided on merits	1933
Dismiss other than merit(DD/Non Prosec./Abated)	902
Dismissed on merits	656
Allowed/Partly Allowed on merits	299
DISMISSED AS INFRUCTUOUS	126
DISMISSED AS WITHDRAWN	79

ANUPAMA TRIPATHI v. STATE OF U.P. THRU PRIN. SECY. HIGHER EDUCATION and ORS. — Allahabad High Court (2023-07-14)
VIJAY KUMAR RAJBHAR ALIAS KARIYA v. STATE OF U.P. THRU. THE PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO, AND 3 OTHERS — Allahabad High Court (2023-07-14)
LAXMI SHANKER SRIVASTAVA v. STATE OF U.P. THRU PRIN.SECY. REVENUE LUCKNOW AND ORS. — Allahabad High Court (2023-07-14)
HUMA NAAZ v. STATE OF U.P. THRU PRIN.SECY. DEPTT.OF MEDICAL HEALTH and ORS. — Allahabad High Court (2023-07-14)
KHUSHBOO SHARMA v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME CIVIL SECRETT. LKO. — Allahabad High Court (2023-07-14)
DEEPANSHU SHUKLA v. STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF APPOINTMENT AND PERSONNEL, LUCKNOW AND 3 OTHERS — Allahabad High Court (2023-07-14)
DR. SHASHI PRAKASH SINGH v. STATE OF U.P. THRU. PRIN. SECY., MEDICAL, HEALTH AND FAMILY WELFARE, LUCKNOW AND ANOTHER — Allahabad High Court (2023-07-14)
SHATROHAN PRASAD CHAUDHARI v. STATE OF U.P.THR.PRIN.SECY.DEPTT.OF AGRICULTURE LKO.and OTHERS — Allahabad High Court (2023-07-14)
PRIYANKA SINGH AND ORS. v. STATE OF U.P.THROU.PRIN.SECY.DEPTT.OF MEDICAL HEALTH and ORS. — Allahabad High Court (2023-07-14)
MANJU DEVI MISHRA v. STATE OF U.P. THORUGH PRINCIPAL SECY. DEPT.OF PANCHAYATI RAJ — Allahabad High Court (2023-07-14)