DINESH KUMAR SINGH

189 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• Santosh Kumar Varma v. The State of Bihar — Patna High Court (2020-10-01)
• Most. Mithilesh Devi @ Mostt. Mithilesh Sinha v. The State Of Bihar Through The Director, Secondary Education, Government Of Bihar, Patna and Anr — Patna High Court (2019-11-26)
• SHYAM NARAYAN @ SHYAM CHAUDHARY v. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, PATNA — Patna High Court (2019-11-26)
• Raj Kishore Prasad v. The State of Bihar and Ors — Patna High Court (2019-11-26)
• Arena Food and Agro Industries Private Limited v. The State of Bihar — Patna High Court (2019-11-26)
• Sanjeev Kumar Roy v. The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary, Government Of Bihar, Patna — Patna High Court (2019-11-26)
• Ramchandra Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2019-11-26)
• The National Institute Of Technology Patna v. The Patna University Through Its Registrar — Patna High Court (2019-11-26)
• Rajesh Kumar v. The State Of Bihar — Patna High Court (2019-11-26)
• Umesh Sharma, v. The State Of Bihar, — Patna High Court (2019-11-26)