LexDINESH KUMAR SINGH
60,345 recorded High Court judgment(s) · 2008–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 60345 |
Disposal nature
| BAIL GRANTED | 32843 |
| DISPOSED | 18553 |
| WITHDRAWN | 2702 |
| (unspecified) | 2234 |
| DISMISSED | 1444 |
| ALLOWED | 977 |
| D.F.D. FOR NON APPEARANCE | 684 |
| REJECTED | 495 |
Recent judgments
- The Prabandhak Committee Through Its Member Shri Charanjit Singh v. Sardar Amarjeet Singh and Ors — Patna High Court (2020-10-01)
- BATESHWAR SHARMA v. THE STATE OF BIHAR and ORS — Patna High Court (2020-10-01)
- M/s Aditya Multicom Private Limited v. The State Of Bihar and Ors — Patna High Court (2020-10-01)
- VIKASH KUMAR v. The State of Bihar — Patna High Court (2020-09-29)
- BRAJESH SINGH v. The State of Bihar — Patna High Court (2020-09-29)
- JITAN MAHTO @ DINESH MAHTO v. The State of Bihar — Patna High Court (2020-09-29)
- SANGITA DEVI @ MUMNI v. The State of Bihar — Patna High Court (2020-09-29)
- SONU KUMAR @ SONU MAHTO v. The State of Bihar — Patna High Court (2020-09-29)
- SUJEET YADAV v. THE STATE OF BIHAR — Patna High Court (2020-09-28)
- GIRI YADAV v. THE STATE OF BIHAR — Patna High Court (2020-09-28)