DINESH KUMAR SHARMA

918 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SHAVETA KATARIA v. STATE GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2024-11-26)
• SUMIT KUMAR & ORS. v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2024-10-23)
• RATNAKAR @ KARUNAKAR UPADHYAY v. THE STATE NCT OF DELHI AND ANR — Delhi High Court (2024-08-08)
• NEOGROWTH CREDIT PRIVATE LIMITED v. GI INTERNATIONAL PVT. LTD & ORS. — Delhi High Court (2024-04-30)
• MOHAMMAD JAMALUDDIN v. TWO BROTHERS BEVERAGE PRIVATE LIMITED — Delhi High Court (2024-04-26)
• SMT. NEELAM MITTAL & ANR. v. SMT. SAKSHI DUA — Delhi High Court (2024-03-12)
• NTPC LTD v. K N INTERNATIONAL LIMITED — Delhi High Court (2024-01-04)
• M/S METSO OUTOTEC INDIA PVT. LTD. v. M/S TRAFALGAR EPC PVT. LTD. — Delhi High Court (2023-12-20)
• SWASHBUCKLER HOSPITALITY PVT. LTD. v. AVDESH MITTAL & ANR. — Delhi High Court (2023-12-20)
• GOVT OF NCT OF DELHI v. R S SHARMA CONTRACTORS PVT. LTD — Delhi High Court (2023-12-20)