DINESH KUMAR SHARMA

1,278 recorded High Court judgment(s) · 2005–2026

Courts

Disposal nature

Recent judgments

• SMT. SABITA BASU(MONDAL) v. SRI DIPAK KUMAR MONDAL AND ORS. — Calcutta High Court (2026-05-22)
• SANJIB KUMAR MAHATA v. DEBENDRA NATH MAHATA AND ORS — Calcutta High Court (2026-05-21)
• CHUNNILAL AGARWAL v. STATE BANK OF INDIA REP BY BRANCH MANAGER AND ORS — Calcutta High Court (2026-05-21)
• KRISHNA GHOSH v. NITA DEY AND ANR — Calcutta High Court (2026-05-21)
• CHAMPA GHOSAL AND ORS v. PRADHAN, 2 NO. AJABNAGAR GRAM PANCHAYET AND ORS — Calcutta High Court (2026-05-21)
• BISHNUPADA PATTANAYAK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
• MANJEE YADAV v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
• BANSHIBADANANANDA DAS v. SREE SREE GOUR GODADHAR AND ORS REP BY ORS — Calcutta High Court (2026-05-15)
• SREE SREE GOUR GADADHAR AND ORS v. ARDHENDU BIKES DAS AND ORS — Calcutta High Court (2026-05-15)
• SHREE SHREE JOGESHWARESHWAR MAHADEB DEB THAKUR REPD BY SRI SALIL KUMAR MISHRA v. KHAIRUL ISLAM AND ORS. — Calcutta High Court (2026-05-14)