DINESH KUMAR SHARMA

1,814 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• GOVT OF NCT OF DELHI AND ANR v. BHUPENDER MATHUR AND ANR — Delhi High Court (2026-03-23)
• SHAVETA KATARIA v. STATE GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2025-09-12)
• ASHISH KANSAL v. STATE GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2025-09-12)
• SHIVANGI GEETE v. SHAILENDRA KUMAR GAUTAM AND ORS — Delhi High Court (2025-04-07)
• RAJINDER BHANDARI v. VIJAY GAUR & ORS. — Delhi High Court (2025-04-01)
• TARA TAMANG v. STATE AND ORS — Delhi High Court (2025-03-28)
• SURENDER KUAMR SHARMA (DECEASED) THR LRS v. SNEH MEHTA & ANR — Delhi High Court (2025-03-27)
• MEENU KAPOOR v. RAJESH VERMA AND ANR — Delhi High Court (2025-03-27)
• AMIT KUMAR v. NISHA YADAV — Delhi High Court (2025-03-27)
• AVIKA SHAHI AND ANR v. MEDICAL COUNSELLING COMMITTEE AND ORS — Delhi High Court (2025-03-27)