LexDINESH CHANDRA SOMANI,MUNISHWAR NATH BHANDARI
263 recorded High Court judgment(s) · 2013–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 263 |
Disposal nature
| DISPOSED OF | 102 |
| DISMISSED | 102 |
| ALLOWED | 50 |
| WITHDRAWN | 5 |
| COMPROMISED | 2 |
| PEREMPTORY | 1 |
| TRANSFERRED | 1 |
Recent judgments
- RANJEET SINGH @ JALIM SINGH S/O SHRI BALDEV SINGH B/C CHARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-11-19)
- DEVENDRA YADAV S/O SHRI BAHADUR SINGH, v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-25)
- RAM SINGH S/O LATE BHAURYA B/C GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-25)
- NATHU RAM @ JAGANNATH @ RAMCHANDRA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-10-11)
- PREM SINGH AND ANR v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2018-10-08)
- KAILASH CHAND RAIGER SON OF PRABHU LAL VERMA v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-08)
- SUNARAM S/O SANWAT RAM B/C GURJAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-10-04)
- KAMLA DEVI W/O SUNA RAM B/C GURJAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-10-04)
- STATE v. BHAGWAN SINGH — Rajasthan High Court (2018-10-01)
- MEHBOOB BEG S/O SHRI GAFFAR BEG B/C MUSALMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-01)