DINESH CHANDRA SOMANI

77 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE CO LTD v. SMT MADEENA — Rajasthan High Court (2018-10-26)
• NEW INDIA ASSURANCE CO LTD v. SMT SEEMA DEVI AND OTHERS — Rajasthan High Court (2018-10-23)
• CHATURBHUJ NAGAR v. SMT KAMAL AND OTHERS — Rajasthan High Court (2018-10-23)
• MANJU DEVI AND ORS v. HARI RAM @ HARINARAYAN AND ORS — Rajasthan High Court (2018-10-05)
• VINOD KR SHARMA v. RAHUL YADAV AND ORS — Rajasthan High Court (2018-10-05)
• DHANNA LAL v. RAM GOPAL AND ANR — Rajasthan High Court (2018-10-05)
• SMT SHANTI DEVI AND ORS v. BABU LAL AND ORS — Rajasthan High Court (2018-09-28)
• U P S R T C v. DHULA RAM and ORS — Rajasthan High Court (2018-09-07)
• R S R T C v. RAMESH GAGNANI AND ORS — Rajasthan High Court (2018-09-07)
• YOGENDRA SINGH CHOUDHARY v. TEJ RAM AND OTHERS — Rajasthan High Court (2018-08-31)