DILIP RAOSAHEB DESHMUKH

864 recorded High Court judgment(s) · 2004–2007

Courts

Chhattisgarh High Court

864

DISMISSED	486
ALLOWED	227
DISPOSED OFF	139
D.F.D.(DISSMISSED ON DEFAULT)	5
DISSMISS FOR DEFAULT/NON-PROSECUTION	3
NON PROSECUTION	2
PARTLY ALLOWED	2

G.V.RATHORE v. STATE OF C.G. AND ANOTHER — Chhattisgarh High Court (2007-05-07)
DR.SURAJ AGRAWAL v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-05-07)
SHANKER PRASAD AND ANOTHER v. SURENDRA KUMAR CHOUBEY AND OTHERS — Chhattisgarh High Court (2007-05-07)
DR.PRAMOD PAHARIA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-05-07)
DR.G.B.GUPTA v. M.P.STATE ADMINISTRATIVE TRI.RAIPURand ORS — Chhattisgarh High Court (2007-05-07)
LAKHAN LAL YADAV v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2007-05-02)
SURESH KUMAR AGRAWAL v. GOVT.OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-05-02)
MOHD. KASIM v. C.G. STATE ELECTRICITY BOARD AND ORS. — Chhattisgarh High Court (2007-05-02)
AJMER KHAN AND ANOTHER v. LOKESH KUMAR AND OTHERS — Chhattisgarh High Court (2007-05-02)
DR. MAHESH KUMAR SHARMA and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-05-01)