DILIP GUPTA,NEERAJ TIWARI

268 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

268

Dismissed on merits	162
Disposed off/Decided on merits	70
Dismiss other than merit(DD/Non Prosec./Abated)	18
Allowed/Partly Allowed on merits	18

BABU RAM v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-05-28)
NIKHAT BANO v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-05-28)
RAMAN AND 2 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-05-28)
Smt. SUNITA RANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-28)
ASHOK KUMAR v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-05-28)
SANJEEV KUMAR AND 5 OTHERS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-05-28)
PANKAJ TIWARI v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2018-05-28)
RAJEDNRA PRASAD PATHAK AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-28)
UMRAON AND 12 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-28)
DEV NARAYAN TIWARI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-05-28)