DILIP GUPTA,JAYANT BANERJI

796 recorded High Court judgment(s) · 2017–2020

Courts

Allahabad High Court

796

Dismissed on merits	428
Disposed off/Decided on merits	309
Dismiss other than merit(DD/Non Prosec./Abated)	36
Allowed/Partly Allowed on merits	23

SMT. RUCHIKA SINGHAL v. ASHISH SINGHAL — Allahabad High Court (2020-01-10)
RAJIV KUMAR MISHRA AND 260 ORS v. State of U.P. AND 54 ORS — Allahabad High Court (2018-05-30)
PRABHAT KUMAR VERMA AND 53 ORS v. State of U.P. AND 33 ORS — Allahabad High Court (2018-05-30)
DIVYA PRAKASH MISHRA AND 4 ORS v. State of U.P. AND 11 ORS — Allahabad High Court (2018-05-30)
YOGENDRA KUMAR AND ANR v. State of U.P. AND 7 ORS — Allahabad High Court (2018-05-30)
ARVIND KUMAR SHUKLA AND 12 ORS v. State of U.P. AND 15 ORS — Allahabad High Court (2018-05-30)
DINESH KUMAR RAI AND 2 ORS v. State of U.P. AND 4 ORS — Allahabad High Court (2018-05-30)
ANIL KUMAR v. State of U.P. AND 3 ORS — Allahabad High Court (2018-05-30)
MAZHAR ALAM AND ANOTHER v. DM SIDDHARTHNAGAR AND 2 OTHERS — Allahabad High Court (2018-05-30)
SARVESH KUMAR BIND AND 57 ORS v. State of U.P. AND 12 ORS — Allahabad High Court (2018-05-30)