LexDILIP BABASAHEB BHOSALE CJ,YASHWANT VARMA
771 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 771 |
Disposal nature
| Disposed off/Decided on merits | 449 |
| Dismissed on merits | 176 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 132 |
| Allowed/Partly Allowed on merits | 11 |
| (unspecified) | 3 |
Recent judgments
- THE SCHOOL AND HOME FOR THE BLIND v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-10-23)
- LAXMI PRASAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-22)
- LAYAK SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-22)
- TRINITY INSTITUTE OF EDUCATION v. State of U.P. AND 4 ORS — Allahabad High Court (2018-10-22)
- IMAMI MANSOORI v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-10-22)
- M/S KISHAN LAL AND SONS AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-12)
- M/S RAIS BHAI AND CO. AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-12)
- SUKHDAYAL RATHOR v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-10-12)
- M/S FARAIM ISARAIL AND COMANY AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-12)
- HARI OM v. State of U.P. AND 10 OTHERS — Allahabad High Court (2018-10-12)