LexDILIP BABASAHEB BHOSALE CJ,SUNEET KUMAR
1,020 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1020 |
Disposal nature
| Disposed off/Decided on merits | 640 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 220 |
| Dismissed on merits | 122 |
| (unspecified) | 22 |
| Allowed/Partly Allowed on merits | 8 |
| Reference Disposed off | 7 |
| Decided in terms of compromise | 1 |
Recent judgments
- NITIN BHARDWAJ AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- SHANOO @ SHANE ALAM AND 7 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-05-31)
- YOGESH KUMAR YADAV AND 6 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-05-31)
- FURKAN v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-05-31)
- SMT. SWETA AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-05-31)
- RISHI and 4 OTHERS v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-05-31)
- RAHUL AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- KISHAN PAL AND 7 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- RAM KRISHNA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
- JITENDRA BASOR and ANOTHER v. STATE OF U.P. THRU SECY. and 2 OTHERS — Allahabad High Court (2018-05-31)