DILIP BABASAHEB BHOSALE CJ,MANOJ KUMAR GUPTA

73 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

Dismissed on merits	68
Disposed off/Decided on merits	4
Dismiss other than merit(DD/Non Prosec./Abated)	1

ARYA SAMAJ BIJNOR AND ANOTHER v. DEPUTY RAGISTRAR, FIRMS SOCIETIES AND CHITS AND 3 ORS. — Allahabad High Court (2018-09-28)
MAQSOOD v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-09-28)
CHARAN SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-09-28)
M/S SHREE CEMENT LIMITED THRU POWER OF ATTORNEY HOLDER v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-05-04)
M/S J.K. LAKSHMI CEMENT LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-04)
M/S MOHAN MEAKIN LTD. v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-04)
M/S THE INDURE PRIVATE LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-04)
M/S ASIAN PAINTS INDIA LTD. NOW KNOWN AS ASIAN PAINTS LTD. v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-05-04)
M/S ASIAN PAINTS INDIA LTD. v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-05-04)
M/S HIL LTD. v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-04)