DILIP BABASAHEB BHOSALE CJ,AJAY BHANOT

46 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	30
Dismiss other than merit(DD/Non Prosec./Abated)	9
Dismissed on merits	7

RAM DARASH v. INDIAN OIL CORPORATION LTD. AND 2 OTHERS — Allahabad High Court (2018-09-24)
PRATAP CHAUDHARY v. INDIAN OIL CORPORATION LIMITED AND 4 OTHERS — Allahabad High Court (2018-09-24)
MOHAMMAD SHAMI QURESHI AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-24)
MANPAL SINGH (MINI) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-24)
BHOLA SHANKAR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-24)
SADAB ELAHI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-24)
SMT. ANJU DEVI AND ANOTHER v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-24)
VIRENDRA BAHADUR SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-24)
PREM KUMAR MISHRA v. DISTRICT MAGISTRATE VARANASI AND 5 OTHERS — Allahabad High Court (2018-09-24)
UMESH KUMAR BIND v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-24)