LexDILIP BABASAHEB BHOSALE CJ
21 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 21 |
Recent judgments
- NARESH CHAND and ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-02-08)
- MEWAL LAL v. STATE OF U.P. — Allahabad High Court (2018-02-08)
- LALMAN v. STATE — Allahabad High Court (2018-02-08)
- JAWAHAR LAL v. STATE — Allahabad High Court (2018-02-08)
- VEDA v. STATE OF U.P. — Allahabad High Court (2018-02-08)
- RAM SANEHI v. STATE — Allahabad High Court (2018-02-08)
- ASHOK KUMAR v. STATE OF U.P. — Allahabad High Court (2018-02-08)
- SARJU v. STATE OF U.P. — Allahabad High Court (2018-01-19)
- RAM BEHARI PANDEY v. STATE OF U.P. — Allahabad High Court (2018-01-19)
- ASHAK SINGH v. STATE OF U.P. — Allahabad High Court (2018-01-19)