LexDILIP B. BHOSALE,SANJAY KUMAR
24 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 24 |
Disposal nature
| DISPOSED OF NO COSTS | 8 |
| CLOSED NO COSTS | 6 |
| DISMISSED AS NOT PRESSED | 4 |
| ALLOWED NO COSTS | 2 |
| DISPOSED OF AS NOT PRESSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED | 1 |
Recent judgments
- M/s IBC Ltd, v. The AP Mineral Development Corporation Ltd, — Telangana High Court (2016-01-29)
- Purushotham Shankar v. The Joint Collector, Ranga Reddy District, — Telangana High Court (2016-01-29)
- State of Telangana, v. Mr. B. Bangar Raju, — Telangana High Court (2015-09-04)
- State of Telangana, v. Mr. B. Bangar Raju, — Telangana High Court (2015-09-04)
- Sunil Kumar, v. M.G. Gopal, — Telangana High Court (2015-08-07)
- G.Sivaram Kumar, v. Sri H. Arun Kumar, — Telangana High Court (2015-08-07)
- Samskruti College of Pharmacy v. The State of Telangana, — Telangana High Court (2015-08-07)
- Abji Patel, S/o. Bheemji Patel, v. The Greater Hyderabad Municipal Corporation, rep. by its — Telangana High Court (2015-08-07)
- D.Parasuram Chowdary v. Mandal Revenue Officer (Tahsildar), — Telangana High Court (2015-07-31)
- Smt.P. Vanaja W/o. Rajendra, v. The State of Andhra Pradesh — Telangana High Court (2015-07-31)