LexDILIP B. BHOSALE,S.V.BHATT
4,304 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4297 |
| Andhra Pradesh High Court | 7 |
Disposal nature
| DISPOSED OF NO COSTS | 2959 |
| DISMISSED NO COSTS | 277 |
| DISMISSED AS INFRUCTUOUS | 262 |
| WITHDRAWN | 208 |
| DISMISSED FOR DEFAULT | 120 |
| DISMISSED AS NOT PRESSED | 87 |
| DISPOSED OF AS NOT PRESSED | 86 |
| ALLOWED NO COSTS | 83 |
Recent judgments
- Sri Bala Tripurasundari Fishermen Coop. Society Limited, v. Boyallapalli Peda Kasaiah — Telangana High Court (2016-06-28)
- R. Gopala Krishnaiah v. Anitha Ram Chander, I.A.S., — Telangana High Court (2016-06-17)
- Pamulapati Krishna Rao, v. Sri Shamsher Singh Rawat IAS, — Telangana High Court (2016-06-17)
- Anti Corruption People Awareness Society v. H.Arun Kumar, — Telangana High Court (2016-06-17)
- Mr. G.V.Sri Raj, v. Mr. H. Arun Kumar, I.A.S., — Telangana High Court (2016-06-10)
- O.Purushotham, v. Mr. Y.R. Surahmanyam, — Telangana High Court (2016-06-10)
- M.Chandra Sekhar Reddy, v. High Court of Judicature at Hyderabad for the State of — Telangana High Court (2016-04-29)
- Sarasani Satyam Reddy v. The Union of India Rep. by its Secretary Ministry of Law — Telangana High Court (2016-04-29)
- C.Srinivas Reddy v. High Court Of Judicature at Hyderabad for the State of — Telangana High Court (2016-04-29)
- M. Shashikanth, v. High Court of Judicature at Hyderabad for the State of — Telangana High Court (2016-04-29)