DILIP B. BHOSALE,R.SUBHASH REDDY

56 recorded High Court judgment(s) · 2010–2014

Courts

Disposal nature

Recent judgments

• Dr. Mohammad Ilanif Ahmed, v. linion of India. rep. by its Principal Secretary. — Telangana High Court (2014-12-31)
• G. Rama Murthy Raju v. The Land Acquistion Officer — Telangana High Court (2014-12-31)
• Gorinta Padmavathamma, v. The Land Acquisition Officer, Unit-IV, — Telangana High Court (2014-12-31)
• G. Seetha Rama Raju v. The LAO — Telangana High Court (2014-12-31)
• G. Lopamudra(died) per LR A 2 to 4 v. The Land Acquisition Officer and — Telangana High Court (2014-12-30)
• Nagaladinne Hidayathulla v. Smt. S.Roqula Bee — Telangana High Court (2014-12-30)
• V. Durgamba v. The Land Acquisition Officer — Telangana High Court (2014-12-30)
• Land Acquisition Officer and v. V. Rajendra Prasad — Telangana High Court (2014-12-29)
• V. Rama Mohana Rao (Died) per LRs A- 2 to 4 v. Land Aquisition Officer AND Sub-Collector, — Telangana High Court (2014-12-29)
• V. Bujjeswara Rao v. Land Aquisistion Officer AND Sub-Collector, — Telangana High Court (2014-12-29)