LexDILIP B. BHOSALE,P NAVEEN RAO
1,538 recorded High Court judgment(s) · 2001–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1519 |
| Andhra Pradesh High Court | 19 |
Disposal nature
| DISPOSED OF NO COSTS | 427 |
| DISMISSED NO COSTS | 423 |
| DISMISSED FOR DEFAULT | 147 |
| WITHDRAWN | 136 |
| DISMISSED AS INFRUCTUOUS | 107 |
| ALLOWED NO COSTS | 74 |
| DISMISSED AS NOT PRESSED | 64 |
| DISPOSED OF AS NOT PRESSED | 54 |
Recent judgments
- CMR College of Engineering AND Technology, Kandlakoya v. Jawaharlal Nehru Technological University — Telangana High Court (2016-07-28)
- CMR College of Engineering AND Technology v. Jawaharlal Nehru Technological University (Hyderabad), — Telangana High Court (2016-07-28)
- G.R.Natarajan, v. Chairman,State Bank of India , — Telangana High Court (2016-07-28)
- S.R.Engineering College v. The Jawaharlal Nehru Technological University — Telangana High Court (2016-07-28)
- S.R.Engineering College (An autonomous college) Ananthasagar v. The Jawaharlal Nehru Technological University — Telangana High Court (2016-07-28)
- Rachamalla Swarajyam v. Sai Prasad — Telangana High Court (2016-07-15)
- Sree Educational Society , v. The State of Telangana — Telangana High Court (2016-07-15)
- Pallapolu Srinivasa Rao S/o.Venkateswarlu, v. Union of India, — Telangana High Court (2016-07-15)
- Rachamalla Rama Lingam, v. Sai Prasad, — Telangana High Court (2016-07-15)
- M/s.S.S.Medical Systems (I) Pvt. Ltd., v. State of Andhra Pradesh — Telangana High Court (2016-07-15)