DILIP B. BHOSALE,L.NARAYANA SWAMY

62 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• JOSHI HANAMANTHRAO S/O GOVIND RAO v. DR.R VISHAL ORS — Karnataka High Court (2012-08-23)
• THE NORTH EAST KARNATAKA ROAD v. SHANKAR S/O SAIBANNA — Karnataka High Court (2012-08-23)
• THE STATE OF KARNATAKA THROUGH v. JOSHI HANAMANTHRAO — Karnataka High Court (2012-08-23)
• SPUN PIPE AND CONSTRUCTION CO.OF INDIA LTD v. SPL.LAND ACQUISITION OFFICER,KIADB DHARWAD AND — Karnataka High Court (2012-08-22)
• DR. VIJAYSHREE W/O DR. BASAWARAJ SABDARD v. THE GOVERNOR SECRETARY ORS — Karnataka High Court (2012-08-21)
• MAHESH S/O SHIVAPPA HADUMUR v. S.R.V.V. INSTITUTION ORS — Karnataka High Court (2012-08-13)
• THE STATE OF KARNATAKA v. SMT. MAHADEVI — Karnataka High Court (2012-08-13)
• RAMANATH REDDY S/O SIDDANAGOUDA PATIL v. SRI. ZILANI S A, THE CHIEF EXECUTIVE OFFICER, — Karnataka High Court (2012-08-13)
• THE STATE OF KARNATAKA v. THE CORPORATION OF CITY OF GULBARGA ORS — Karnataka High Court (2012-08-10)
• THE STATE OF KARNATAKA v. THE CORPORATION OF CITY OF GULBARGA — Karnataka High Court (2012-08-10)